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[Cites 0, Cited by 0] [Section 71A] [Entire Act]

Union of India - Subsection

Section 71A(3) in The Indian Post Office Rules, 1933

(3)If the sender or addressee of a registered article posted in any country belonging to the Universal Postal Union other than India and addressed to a place in another country belonging to the Universal Postal Union desires that the Indian Postal Administration should forward his enquiry regarding the disposal of the articles to the administration of origin, he shall be entitled to this service on payment of the fees mentioned in sub-rule (2) above.