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Juvenile Conflict With Law Nitin vs The State Of Rajasthan on 27 September, 2023

Bench: A.S. Bopanna, Sudhanshu Dhulia

     ITEM NO.40                                COURT NO.7                       SECTION II

                                   S U P R E M E C O U R T O F             I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CRIMINAL) Diary No.34192/2023
     (Arising out of impugned final judgment and order dated 15-05-2023
     in SBCRA No. 535/2023 passed by the High Court of Judicature for
     Rajasthan at Jaipur)

     JUVENILE CONFLICT WITH LAW NITIN                                            Petitioner(s)

                                                        VERSUS

     THE STATE OF RAJASTHAN                                                      Respondent(s)

     (IA No.178320/2023-CONDONATION OF DELAY IN FILING and IA
     No.178321/2023-EXEMPTION FROM FILING O.T. )

     Date : 27-09-2023 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE A.S. BOPANNA
                             HON'BLE MR. JUSTICE SUDHANSHU DHULIA


     For Petitioner(s)                   Mr. Akbar Siddique, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Learned counsel for the petitioner bring to our notice the document at annexure P-5 (Page-47) to indicate the date of birth of the petitioner.

In a matter of the present nature, the dismissal of the petition by the High Court only on the ground of delay cannot be appropriate. The matter therefore requires consideration.

Delay condoned.

Issue notice to the respondent.

Simultaneously, learned counsel for the petitioner to also serve the Standing Counsel for the respondent-State of Rajasthan.

16:37:13 IST                 List on 18.10.2023.
Reason:




                         (RAJNI MUKHI)                                       (DIPTI KHURANA)
                         COURT MASTER (SH)                                 ASSISTANT REGISTRAR