Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 57 in The Tamil Nadu Borstal Schools Rules, 1938 57. The inmate to be discharged under sub-section (1) of section 15, shall execute a bond in the form appended (Appendix II)
