Bombay High Court
Carnet Elias Fernandes vs The State Of Maharashtra And Anr on 20 August, 2019
Author: S.S. Shinde
Bench: S.S. Shinde
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. WRIT PETITION NO. 4155 OF 2019
Carnet Elias Fernandes ....Petitioner
V/S
The State Of Maharashtra And Anr. ....Respondent
CORAM : S.S. SHINDE, J
DATE : 20th August, 2019
P.C. :
Due to paucity of time the matter is adjourned for 04/10/2019. Ad-interim relief if any to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 21/08/2019 ::: Downloaded on - 22/08/2019 00:19:25 :::