Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 61 in Assam Prisons Act, 2013 61. Recreation. - So far as practicable, and subject to rules made under this Act, the inmates shall be provided with facilities for exercise, games and sports, musical and cultural performances, and other facilities for recreation.
