Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 6 in The Rules for Occupation of Inspection Bungalows of Departments in-Charge of Public Works Department

6. Accommodation in the Bungalows to the non-entitled persons.

- Accommodation in the Inspection Bungalows or Rest-sheds is not usually available for the general public but they may occupy the Bungalows provided accommodation is not required by the persons entitled to occupy them.