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State of Bihar - Section

Section 1 in The Chanakya National Law University Act, 2006

1. Short title, extent and commencement.

(1)This Act may be called the Chanakya National Law University Act, 2006.
(2)It shall extend to whole of the State of Bihar.
(3)It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.