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Union of India - Section

Section 17 in The Kandla Port Trust (Authorization of Pilots) Regulations, 2013

17. Power to direct Pilots to take charge of a Vessel of higher tonnage in certain circumstances.

- The Deputy Conservator or Harbour Master may, if necessary, direct a Pilot to pilot a vessel exceeding in tonnage the Vessels which he is qualified for under regulation 12 to Pilot. In every such case, the Deputy Conservator or Harbour Master shall forthwith send a report in writing to the Chairman stating the reasons which in his opinion necessitated such action.