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State of Telangana - Section

Section 11 in Telangana State Private Universities (Establishment and Regulation) Act, 2018

11. Management of certain institutions.

- Subject to the provision of sub-section (4) of section 3, the University may, as and when it deems fit and proper, establish and manage additional campuses/centres for research, education, training, extension and outreach within the State of Telangana.