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State of Andhra Pradesh - Section

Section 34 in Andhra Pradesh Excise (Grant of licence to sell Toddy, Conditions of Licence and Tapping of Excise Trees) Rules 2007

34. Suspension of licence.

- In the case of default of any dues by a Licensee, the licence may be suspended. The suspension of the licence may be revoked if the defaulter pays the entire dues.