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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

Bombay Presidency - Subsection

Section 13(1)(b) in THE BOMBAY LIFTS ACT, 1939

(b)where a company is the addressee, at the registered office of the Company or in the event of the registered office of the company not being in India, at the head office of the company in India;