Gujarat High Court
Neon Laboratories Limited vs Troikaa Pharmaceuticals Limited on 9 August, 2023
Author: Nikhil S. Kariel
Bench: Nikhil S. Kariel
NEUTRAL CITATION
C/RA/20/2023 ORDER DATED: 09/08/2023
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/RECTIFICATION APPLICATION NO. 20 of 2023
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NEON LABORATORIES LIMITED
Versus
TROIKAA PHARMACEUTICALS LIMITED
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Appearance:
MR SAMRAT N MEHTA(3949) for the Applicant(s) No. 1
MS AMRITA M THAKORE(3208) for the Respondent(s) No. 1
NOTICE SERVED for the Respondent(s) No. 2
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CORAM:HONOURABLE MR. JUSTICE NIKHIL S. KARIEL
Date : 09/08/2023
ORAL ORDER
Learned Advocate Mr. Samrat Mehta on behalf of the applicant under instructions of his client received vide communication dated 07.07.2023 seeks permission to withdraw the present application. The Communication is taken on record. Permission as prayed for is granted. The present application stands disposed of as withdrawn.
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