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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(e) in The Rajasthan Tenancy (Fixation of Ceiling on Land) (Government) Rules, 1963

(e)in the case of an application for exemption under clause (c) or clause (e) of the said sub-section of the said section, check the particulars given in the annexure to the application and make such further enquiries as may be necessary.