Rajasthan High Court - Jodhpur
Aakash Educational Service Ltd vs Rajendra Kumar Somani on 26 March, 2019
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ No. 4423/2019
Aakash Educational Service Ltd.
----Petitioner
Versus
Rajendra Kumar Somani
----Respondent
For Petitioner(s) : Mr.OP Sangwa.
For Respondent(s) :
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 26/03/2019 Issue notice to the respondents returnable in two weeks.
Notice be given dasti to learned counsel for the petitioner.
(DR. PUSHPENDRA SINGH BHATI)J. 288-SPhophaliya/-
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