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Rajasthan High Court - Jodhpur

Aakash Educational Service Ltd vs Rajendra Kumar Somani on 26 March, 2019

Author: Pushpendra Singh Bhati

Bench: Pushpendra Singh Bhati

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                       S.B. Civil Writ No. 4423/2019

                                   Aakash Educational Service Ltd.
                                                                                                     ----Petitioner
                                                                      Versus
                                   Rajendra Kumar Somani
                                                                                                   ----Respondent


                                   For Petitioner(s)         :    Mr.OP Sangwa.
                                   For Respondent(s)         :



                                        HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

Order 26/03/2019 Issue notice to the respondents returnable in two weeks.

Notice be given dasti to learned counsel for the petitioner.

(DR. PUSHPENDRA SINGH BHATI)J. 288-SPhophaliya/-

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