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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 10(1) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(1)Subject to such reasonable conditions and such fee as may be prescribed, the Director or the officer authorized by him may grant a licence to a person to establish a private market yard, for trading of notified agricultural produce and livestock.