Supreme Court - Daily Orders
Ajay Bhardwaj vs Union Of India on 18 April, 2022
Bench: D.Y. Chandrachud, Surya Kant
WP(Crl) 231/2019
1
ITEM NO.3+20 COURT NO.4 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Criminal) No.231/2019
AJAY BHARDWAJ Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(With IA No.49398/2022 - APPLICATION FOR PERMISSION, IA
No.127278/2019 - APPROPRIATE ORDERS/DIRECTIONS, IA No.45387/2022 -
CANCELLATION OF BAIL, IA No.82439/2020 - CANCELLATION OF BAIL, IA
No.90520/2021 - EXEMPTION FROM FILING AFFIDAVIT, IA No.127279/2019
- EXEMPTION FROM FILING O.T. and IA No.44710/2022 - PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
WITH W.P.(Crl.) No.304/2018 (X)
(With IA No.189443/2019 - CANCELLATION OF BAIL, IA No.90548/2021 -
EXEMPTION FROM FILING AFFIDAVIT, IA No.180487/2018 - GRANT OF
INTERIM RELIEF, IA No.81877/2021 - INTERVENTION APPLICATION, IA
No.23456/2019 – INTERVENTION/IMPLEADMENT, IA No. 60117/2020 -
MODIFICATION OF COURT ORDER, IA No.94628/2021 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No.73530/2020 - PERMISSION
TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES and IA No.82974/2020 -
RECALLING THE COURTS ORDER)
W.P.(Crl.) No. 33/2019 (X)
(With IA No.49410/2022 - APPLICATION FOR PERMISSION, IA
No.67085/2020 - EXEMPTION FROM FILING AFFIDAVIT and IA
No.67081/2020 - MODIFICATION)
W.P.(Crl.) 132/2019 (X)
W.P.(Crl.) 159/2019 (X)
(With IA No.49354/2022 – APPLICATION FOR PERMISSION and IA
No.85910/2019 – CLARIFICATION/DIRECTION)
Date : 18-04-2022 These matters were called on for hearing today.
Signature Not Verified
Digitally signed by
Chetan Kumar
Date: 2022.04.18
18:42:31 IST
Reason:
WP(Crl) 231/2019
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CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s) Mr. Prashanto Chandra Sen, Sr. Adv.
Mr. Siddhartha Dave, Sr. Adv.
Mr. Vikrant Pachnanda, AOR
Mr. Ayush Jain, Adv.
Mr. Tushar Thakur, Adv.
Mr. Yashovardhan Upadhyay, Adv.
Mr. Dawneesh, Adv.
Abhisree Saujanya, Adv.
Saumya Gupta, Adv.
Mr. Shivanshu Singh, Adv.
Mr. Deepak Prakash, AOR
Mr. Nachiketa Vajpayee, Adv.
Ms. Divyangna Malik, Adv.
Ms. Vishnu Priya, Adv.
For Respondent(s) Ms. Aishwarya Bhati, ASG
Mr. Kanu Agrawal, Adv.
Mr. Zoheb Hussain, Adv.
Mr. R.R. Rajesh, Adv.
Ms. Shradha Deshmukh, Adv.
Mr. Amrish Kumar, AOR
Mr. Balbir Singh, ASG
Ms. Sonia Mathur, Sr. Adv.
Ms. Alka Agarwal, Adv.
Mr. Rajat Nair, Adv.
Mr. Kanu Agarwal, Adv.
Mr. Shyam Gopal, Adv.
Mr. Amrish Kumar, AOR
Mr. S.V. Raju, ASG
Mr. Akshay Amritanshu, Adv.
Mr. Bhuvan Mishra, Adv.
Mr. Manish, Adv.
Mr. Guntur Pramod Kumar, Adv.
Ms. Swarupama Chaturvedi, Adv.
Mr. Apporva Kurup, Adv.
WP(Crl) 231/2019
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Mr. Arvind Kumar Sharma, AOR
Ms. Aishwarya Bhati, ASG
Mr. Balbir Singh, ASG
Mr. Mukesh Kumar Maroria, AOR
Mr. Zoheb Hussain, Adv.
Mr. Kanu Agarwal, Adv.
Ms. Shraddha Deshmukh, Adv.
Mr. Anirudha Purusottam, Adv.
Ms. Nisha Bagchi, Adv.
Ms. Binu Tamta, Adv.
Mr. Shyam Gopal, Adv.
Ms. Manisha Chava, Adv.
Mr. K.M. Nataraj, ASG
Ms. V. Mohana, Sr. Adv.
Mr. Pranay Ranjan, Adv.
Mr. Shailinder Saini, Adv.
Mr. Chetan Joshi, Adv.
Mr. G.S. Makker, Adv.
Mrs. Anil Katiyar, AOR
Mr. Raj Bahadur Yadav, AOR
Mr. Nishant Ramakantrao Katneshwarkar, AOR
Mr. Chirag M. Shroff, AOR
Mr. Amandeep Mehta, Adv.
Mr. Rahul Chitnis, Adv.
Mr. Sachin Patil, AOR
Mr. Aaditya A. Pande, Adv.
Mr. Geo Joseph, Adv.
Ms. Shwetal Shepal, Adv.
M/s. Gorkela Law Office
Dr. Joseph Aristotle S., AOR
Mr. Siddharth Mittal, AOR
Mr. Prabhat Kumar, Adv.
Mr. Tapan Masta, Adv.
WP(Crl) 231/2019
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Mr. Kshitij Chauhan, Adv.
Mr. B. Krishna Prasad, AOR
Mr. Shubhranshu Padhi, AOR
Mr. Ashish Yadav, Adv.
Mr. Rakshit Jain, Adv.
Mr. Vishal Banshal, Adv.
Mr. Viresh B. Saharya, AOR
Mr. Akshat Agarwal, Adv.
Mr. Suhaan Mukerji, Adv.
Mr. Nikhil Parikshith, Adv.
Mr. Vishal Prasad, Adv.
Mr. Abhishek Manchanda, Adv.
Mr. Sayandeep Pahari, Adv.
Mr. Tanmay Sinha, Adv.
M/s. Plr Chambers And Co.
Mr. Nischal Kumar Neeraj, AOR
Ms. Banisha Verma, Adv.
Mr. Badal Dayal, Adv.
Mr. Shakti Narayanan, Adv.
Mr. Kamlesh Kumar Verma, Adv.
Ms. Manasi Bhushan, Adv.
Ms. Smerity Rani, Adv.
Mr. Vibhakar Mishra, Adv.
Ms. Kamakshi S. Mehlwal, AOR
Mr. Sanveer Mehlwal, Adv.
Mr. Abdul Gaffar, Adv.
Ms. Geetabhaku Mehlwal, Adv.
Mr. M. Shoeb Alam, Adv.
Ms. Pallavi Pratap, AOR
Mr. Anirudh Sharma, AOR
Mr. Jitendra Mohapatra, Adv.
Mr. Bhuwan Raj, Adv.
Mr. Priyam Agarwal, Adv.
Mr. Kedar Nath Tripathy, AOR
WP(Crl) 231/2019
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Ms. Deepanwita Priyanka, Adv.
Mr. Sarad Kumar Singhania, Adv.
Mr. Vatsal Joshi, Adv.
Mr. G.S. Makker, Adv.
UPON hearing the counsel the Court made the following
O R D E R
WP (Crl) No 304/2018
1 The Court is informed that the petitioner has passed away, hence the Petition does not survive.
2 The Petition is accordingly dismissed.
WP (Crl) No 231/2019, WP (Crl) No 33/2019, WP (Crl) No 132/2019 & WP (Crl) No 159/2019 1 Applications for change of Advocate-on-Record for the petitioner is allowed.
2 List the Petitions on 25 April 2022.
3 The interim protection granted by this Court on the earlier occasion, shall continue until the next date of listing.
(CHETAN KUMAR) (SAROJ KUMARI GAUR)
A.R.-cum-P.S. Court Master