Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act] State of Andhra Pradesh - Subsection Section 22(2)(c) in Andhra Pradesh School Education Regulatory and Monitoring Commission Act, 2019 (c)the form and manner in which the accounts shall be maintained by the Commission under Section 15 of this Act;