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[Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act]

State of Chattisgarh - Subsection

Section 12(4)(i) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(i)a retired judge of the High Court or retired Secretary to the State Government having experience in social Welfare shall be the Chairperson of the Selection Committee,