Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 104] [Entire Act] State of Goa - Subsection Section 104(5) in The Goa, Daman and Diu (Excise Duty) Rules, 1964 (5)When a licence has been granted to an association of individuals, no new individual shall be admitted to the said association without the written permission from the Commissioner.
