Delhi High Court - Orders
Nilima Gupta vs Yogesh Saroha & Ors on 19 January, 2026
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.R.P. 161/2019
NILIMA GUPTA .....Petitioner
Through: Mr. Sanjay Poddar, Sr. Adv. with Mr.
Shivam Goel, Ms. Ramya S. Goel and
Ms. Sanya Sharma, Advs.
versus
YOGESH SAROHA & ORS .....Respondents
Through: Mr. Sunil Choudhary, Mr. Devendar
Jangra, Mr. Praveen Singh, Mr. Lalit
Kumar and Mr. Siddharth Saroha,
Advs.
CORAM:
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 19.01.2026
1. Counsels of both the parties have already filed their written submissions and compilation of judgments.
2. Accordingly, list on 05th May 2026.
3. Order be uploaded on the website of this Court.
ANISH DAYAL, J JANUARY 19, 2026/MK This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/01/2026 at 20:31:38