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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Chattisgarh - Subsection

Section 7(1) in Chhattisgarh Municipal Revenue (Establishment of Regulatory Commission) Act, 2011

(1)The Commission may. by notification, establish with effect from such date as it may specify in such notification, a Committee to be known as the State Advisory Committee.