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[Cites 0, Cited by 2] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(c) in The Orissa Communal Forest and Private Lands (Prohibition of Alienation) Act, 1948

(c)"forest land" includes any waste land containing shrubs and trees and any other class of land declared to be forest land by a notification of the State Government;