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[Cites 0, Cited by 0] [Section 5] [Entire Act]

NCT Delhi - Subsection

Section 5(8) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017

(8)The Vice-Chancellor shall have the power to convene or cause to be convened the meeting of the General Council, with the approval of Chancellor, and the meetings of the Board of Governors, with the approval of Chairman Board of Governors.