Section 7 in The Aviation Turbine Fuel (Regulation of Marketing) Order, 2001
7. Validity of authorisation to market Aviation Turbine Fuel and application for renewal.
- After scrutiny of the applications, the Central Government may issue authorisation to sell aviation turbine fuel for a period not exceeding two years. Person, firm or Company desiring renewal of the authorisation to sell aviation turbine fuel shall submit fresh application to the Central Government as per Schedule-I atleast 60 days before the expiry of validity of the authorisation.
