Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Himachal Pradesh - Subsection Section 40(1) in Himachal Pradesh Prevention of Specific Corrupt Practices Act, 1983 (1)The State Government may, by notification, make rules for the purpose of carrying into effect the provisions of this Act.
