Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act] State of Telangana - Subsection Section 8(1)(b) in Telangana District Boards Act, 1955 (b)has attained the age of 21 years on the 1st day of March of the year in which the list of voters is prepared; and