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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(xii) in The Rajasthan Municipal (Subordinate and Ministerial Service) (Revised Pay Scales) Rules, 1971

(xii)'Revised Pay Scale' means scale of pay as prescribed in this Department Notification No. F.2(36) LSG/58/70/1, dated 14-4-71;