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Supreme Court - Daily Orders

Union Of India vs Jagdamba Devi Widow Of Late Naik Babu Ram on 11 January, 2016

Bench: Chief Justice, A.K. Sikri, R. Banumathi

     ITEM NO.8                               COURT NO.1                    SECTION XVII

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

                          I.A.NO.1/2015 in Civil Appeal Diary No(s).        19877/2014

     UNION OF INDIA AND ORS.                                                 Appellant(s)

                                                     VERSUS

     JAGDAMBA DEVI WIDOW OF LATE NAIK BABU RAM & ANR.                        Respondent(s)

     (Appln.(s) for leave to appeal u/s                       31(1)   of   the   Armed    Forces
     Tribunal Act, 2007 and office report)

     Date : 11/01/2016 This matter was called on for hearing today.

     CORAM :
                             HON'BLE THE CHIEF JUSTICE
                             HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MRS. JUSTICE R. BANUMATHI

     For Appellant(s)
                                         Mr. B. V. Balaram Das,Adv.


     For Respondent(s)


                                   The Court made the following
                                           O R D E R

Not taken up.

Post on Monday, the 18th January, 2016.

(MAHABIR SINGH) (SAROJ SAINI) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Mahabir Singh Date: 2016.01.11 16:26:13 IST Reason: