Supreme Court - Daily Orders
Union Of India vs Jagdamba Devi Widow Of Late Naik Babu Ram on 11 January, 2016
Bench: Chief Justice, A.K. Sikri, R. Banumathi
ITEM NO.8 COURT NO.1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A.NO.1/2015 in Civil Appeal Diary No(s). 19877/2014
UNION OF INDIA AND ORS. Appellant(s)
VERSUS
JAGDAMBA DEVI WIDOW OF LATE NAIK BABU RAM & ANR. Respondent(s)
(Appln.(s) for leave to appeal u/s 31(1) of the Armed Forces
Tribunal Act, 2007 and office report)
Date : 11/01/2016 This matter was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MRS. JUSTICE R. BANUMATHI
For Appellant(s)
Mr. B. V. Balaram Das,Adv.
For Respondent(s)
The Court made the following
O R D E R
Not taken up.
Post on Monday, the 18th January, 2016.
(MAHABIR SINGH) (SAROJ SAINI) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Mahabir Singh Date: 2016.01.11 16:26:13 IST Reason: