Calcutta High Court (Appellete Side)
Mr. Nirmal Kumar Chatterjee vs Sri Suman Howlader & Ors on 5 December, 2014
Author: Soumen Sen
Bench: Soumen Sen
1 05‐12‐2014 S.L. No 2.
ct.5/tkm.
WPCRC 476 (W) of 2014 in WP 27498 (W) of 2013 Mr. Nirmal Kumar Chatterjee Vs. Sri Suman Howlader & Ors.
Mr. Binay Panda ....... For the alleged contemnors Time to file affidavit of compliance is extended till 12th December 2014. The petitioner shall be entitled to file affidavit dealing with affidavit of compliance on or before 24.12.2014. The matter shall appear on 9th January 2015.
(Soumen Sen, J.)