Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act] State of Bihar - Subsection Section 20(2)(a) in The Bihar Narcotic Drugs and Psychotropic Substances Rules, 1985 (a)every package or bottle containing narcotic drugs with the amount of the drugs in such package or bottle;