Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(3) in Telangana Public Employment (Regulation of Age of Superannuation) Act, 1984 (3)"Government employee" includes all categories of officers and employees referred to in sub-section (2) of section 1;
