Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 94 in The Port Of New Mangalore Rules, 1976

94. Bad weather arrangements.

- During the prevalence of adverse or threatening weather the master of every vessel in the port is required to attend to the following directions, namely :
(a)he should not be absent from his vessel between sunset and sunrise;
(b)he should keep his vessel ready in all respects to proceed to sea at short notice and if this is not possible for him, he must communicate the fact at once to the Deputy Conservator; and
(c)on the hoisting of the danger signal, he should take all measures for the safety of his vessel, as no further instructions will be furnished by the port authorities.