Chattisgarh High Court
Anoop Kumar Sharma vs State Of Chhattisgarh 23 Wpc/3068/2018 ... on 14 November, 2018
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HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
Writ Petition (C) No. 1927 of 2018
Anoop Kumar Sharma Versus State of Chhattisgarh & Others
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14/11/2018 Ms. Trishna Das, Advocate for the Petitioner.
Shri Prasun Bhaduri, Government Advocate and Shri Pankaj Agrawal,
Advocate for the respective Respondents.
At the request of counsel for the Petitioner, two weeks time is granted to remove the defects failing which the petition shall stand dismissed without reference to the Bench.
Sd/- Sd/-
(Ajay Kumar Tripathi) (Parth Prateem Sahu)
Chief Justice Judge
Brijmohan