Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Gujarat - Subsection Section 9(d) in The Gujarat Electricity Supply Undertakings (Acquisition) Act, 1969 (d)all other amounts and arrears of interest, if any thereon clue from the licensee to the State Government, except loans and arrears from interest, if any, thereon;
