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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(2) in The Tamil Nadu Electricity Supply Code, 2004

(2)The quantity of electricity supplied during the period in questions shall be determined by taking the average of the electricity supplied during the preceding four months in respect of both high tension service connections end low tension service connections, provided that the conditions in regard to use of electricity during the said four months were not different from those which prevailed during the period in question.