Section 12(3)(iii) in The M.P. Employees' Insurance Courts Rules, 1963

[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(3)(iii) in The M.P. Employees' Insurance Courts Rules, 1963

(iii)the full name including the father's name, description including age, occupation and place of residence of the opposite party so far as they can be ascertained;

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State of Madhya Pradesh - Subsection

Section 12(3)(iii) in The M.P. Employees' Insurance Courts Rules, 1963