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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(ii) in Andhra Pradesh Law Courses (Regulation of Admissions into 3 year and 5 year LL.B/B.L. Courses through Common Entrance test) Rules, 2003

(ii)A fee of Rs. 6,500/- (Rupees Six Thousand Five Hundred only) per student per annum shall be payable by the candidates admitted under the Convenor Seats (85%) in Un-Aided Non-Minority and 30% in Un-Aided Minority Law Colleges.