Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 46 in Gujarat Minor Mineral Concession Rules, 2017 46. Transfer void. - Any transfer of a quarry lease or creation of an encumbrance thereon which is not in compliance with these rules shall be void ab initio.
