Delhi High Court - Orders
The Commissioner Of Income Tax - ... vs Sales Force.Com Singapore Pte. Ltd on 19 September, 2023
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~1 to 7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 144/2023
+ ITA 145/2023
+ ITA 146/2023
+ ITA 147/2023
+ ITA 148/2023
+ ITA 149/2023
+ ITA 150/2023
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL
TAXATION -3 ..... Appellant
Through: Mr Ruchir Bhatia, Sr. Standing
Counsel with Ms Deeksha Gupta,
Adv.
versus
SALES FORCE.COM SINGAPORE PTE. LTD. ..... Respondent
Through: Mr Vishal Kalra, Adv.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 19.09.2023 [Physical Hearing/Hybrid Hearing (as per request)]
1. An adjournment slip has been moved on behalf of the appellant/revenue, to which no objection has been given by the respondent/assessee.
2. List the matters on 16.01.2024.
RAJIV SHAKDHER, J GIRISH KATHPALIA, J SEPTEMBER 19, 2023/RY Click here to check corrigendum, if any This is a digitally signed order.
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