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Delhi High Court - Orders

The Commissioner Of Income Tax - ... vs Sales Force.Com Singapore Pte. Ltd on 19 September, 2023

Author: Rajiv Shakdher

Bench: Rajiv Shakdher

                                    $~1 to 7
                                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +     ITA 144/2023
                                    +     ITA 145/2023
                                    +     ITA 146/2023
                                    +     ITA 147/2023
                                    +     ITA 148/2023
                                    +     ITA 149/2023
                                    +     ITA 150/2023
                                          THE COMMISSIONER OF INCOME TAX - INTERNATIONAL
                                                TAXATION -3                                                                         ..... Appellant
                                                                                      Through:                 Mr Ruchir Bhatia, Sr. Standing
                                                                                                               Counsel with Ms Deeksha Gupta,
                                                                                                               Adv.
                                                             versus
                                                SALES FORCE.COM SINGAPORE PTE. LTD. ..... Respondent
                                                                                      Through:                 Mr Vishal Kalra, Adv.
                                                CORAM:
                                                HON'BLE MR. JUSTICE RAJIV SHAKDHER
                                                HON'BLE MR. JUSTICE GIRISH KATHPALIA
                                                                                      ORDER

% 19.09.2023 [Physical Hearing/Hybrid Hearing (as per request)]

1. An adjournment slip has been moved on behalf of the appellant/revenue, to which no objection has been given by the respondent/assessee.

2. List the matters on 16.01.2024.

RAJIV SHAKDHER, J GIRISH KATHPALIA, J SEPTEMBER 19, 2023/RY Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/09/2023 at 20:32:22