Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(2) in The Orissa Cultural Grants Rules, 1995

(2)The Government Auditors may audit the accounts (relating to the grant) of the voluntary Organisation if (a) the grant-amount exceeds rupees ten thousand or, (b) there are specific allegations about mis-utilisation of the grant-amount.