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[Cites 0, Cited by 0] [Section 137] [Entire Act]

Bengal Presidency - Subsection

Section 137(b) in Police Regulations, Bengal , 1943

(b)Unless he proposes to take action under regulation 134, he should issue such directions whenever any person gives notice of his intention to convene or collect an assembly or to direct or promote a procession regarding which no notice has issued requiring an application for a license.