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State of Punjab - Section
Section 819 in Punjab Jail Manual, 1996
819. Extra articles of diet for the Sick.
- The Medical Officer is authorised to order such extra articles of diet to prisoners sick in hospital, as may, in his opinion appear to be necessary and to fix the hours at which the food is to be distributed.Note. - Whenever meat is prescribed as or included in the extra diet of a prisoner sick in Hospital, fuel and condiments at the following scales shall be allowed, in addition to be issued under para 818: -| Fuel 240 gms. | .. | for each 240 gms. of meat |
| Salt 7 gms. | .. | Ditto. |
| Condiments 3-1/2 gms. | .. | Ditto. |