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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Haryana - Subsection

Section 15(2)(f) in Maharana Partap Horticultural University, Karnal Act, 2015

(f)to make Regulations regarding the examinations to be conducted by the University and the conditions on which students shall be admitted to such examinations;