Kallu Shah And Anr. vs Raheem Baksh on 13 May, 1924

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Allahabad High Court

Kallu Shah And Anr. vs Raheem Baksh on 13 May, 1924

Equivalent citations: 84IND. CAS.284

JUDGMENT

1. There is nothing in this appeal. It was clearly rightly decided. We dismiss it with costs.