Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24B] [Entire Act] State of Maharashtra - Subsection Section 24B(16) in Maharashtra Cinemas (Regulation) Rules, 1966 (16)Red warning lights shall be mounted at the highest points of the screen and flood lights to illuminate the spectators' area shall also be provided.