Section 591(2)(l) in The Punjab Municipal Act, 1999

[Cites 0, Cited by 0] [Section 591(2)] [Section 591] [Entire Act]

State of Punjab - Subsection

Section 591(2)(l) in The Punjab Municipal Act, 1999

(l)the method of recruitment, the qualifications required for recruitment, the conditions of service and the duties and functions of, -

(i)the members of the Municipal Services referred to in sub- section (1) of section 108 and the classification of such services; and

(ii)the employees referred to in sub-section (1) of section 109 and the classification of such employees;