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Supreme Court - Daily Orders

Union Of India vs Kavin Gulati on 30 November, 2016

     ITEM NO.37                         REGISTRAR COURT. 2               SECTION XVIA

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS


                                         BEFORE THE REGISTRAR MR. M V RAMESH

     Transfer Petition(s)(Civil) No(s).                 820-829/2016

     UNION OF INDIA & ANR. ETC.                                        Petitioner(s)

                                                    VERSUS

     KAVIN GULATI & ETC. ETC.                                          Respondent(s)
     (with appln. (s) for stay)


     Date : 30/11/2016 These petitions were called on for hearing today.



     For Petitioner(s)                  Mr. Pravesh Thakur,Adv.
                                        Mr. B. Krishna Prasad,Adv.


     For Respondent(s)                  Mr. Nikhil Gupta,Adv.
                                        Mr. Kishore Kunal,Adv.

                                        Mr. Amit Sharma,Adv.
                                        Mr. Sarvesh Singh,Adv.

                                         Mr. Shekhar Kumar,Adv.

                                        Ms. Mithu Jain,Adv.
                                        Mr. Sunil Fernandes,Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Service is complete. Appearing respondents have failed to file the counter affidavit within the period stipulated under the rules. Viewed thus, the matter shall be processed for listing before the Hon'ble Court under the rules.

Signature Not Verified Digitally signed by MADHU GROVER Date: 2016.11.30 16:17:42 IST Reason:

(M V RAMESH) Registrar MG