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Jammu & Kashmir High Court

Zonal Manager Lic Of India And Ors. vs Mamta Rani (Lr Soma Devi) And Anr. on 21 July, 2017

Bench: Alok Aradhe, Sanjeev Kumar

          HIGH COURT OF JAMMU AND KASHMIR
                                  AT JAMMU

OWP No. 909/2008
                                               Date of Order: 21.07.2017
________________________________________________________________
M/s AAR Bee Industries              vs.        State and ors.

Coram:
                Hon'ble Mr. Justice Alok Aradhe, Judge
                Hon'ble Mr. Justice Sanjeev Kumar, Judge
Appearing counsel:

For Petitioner/appellant(s)   :   None.
For Respondent(s)             :   None.

In view of the resolution passed by the Bar Association on account of sad demise of Mr. S. A. Salaria, Sr. Advocate, the lawyers are abstaining from work. In the interest of justice, the matter is adjourned.




                          (Sanjeev Kumar )      (Alok Aradhe)
                              Judge               Judge
Jammu,
21.07.2017
Karam Chand