Jammu & Kashmir High Court
Zonal Manager Lic Of India And Ors. vs Mamta Rani (Lr Soma Devi) And Anr. on 21 July, 2017
Bench: Alok Aradhe, Sanjeev Kumar
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
OWP No. 909/2008
Date of Order: 21.07.2017
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M/s AAR Bee Industries vs. State and ors.
Coram:
Hon'ble Mr. Justice Alok Aradhe, Judge
Hon'ble Mr. Justice Sanjeev Kumar, Judge
Appearing counsel:
For Petitioner/appellant(s) : None.
For Respondent(s) : None.
In view of the resolution passed by the Bar Association on account of sad demise of Mr. S. A. Salaria, Sr. Advocate, the lawyers are abstaining from work. In the interest of justice, the matter is adjourned.
(Sanjeev Kumar ) (Alok Aradhe)
Judge Judge
Jammu,
21.07.2017
Karam Chand