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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Chattisgarh - Subsection

Section 10(5) in Chhattisgarh Biological Diversity Rules, 2015

(5)The Member Secretary shall have power to give technical sanctions to the estimates for which administrative sanction has been given by the Board or for which powers of administrative sanction has been delegated to the Member Secretary;