Section 19 in U.P. Prevention and Control of Malaria, Dengue, Kala-azar and any Vector Borne Disease Regulations, 2016
19. Screening of migrant labourers at the construction side.
- Contractors of any construction site (Government or private agency) shall be responsible for getting all the migrant labourers screened for Dengue, Kala-azar or any Vector Borne Disease at the nearest malaria clinics or through mobile squads, surveillance teams deployed under the Medical Department Programme. No labourer shall be engaged by the contractors at the construction sites unless he/she has been screened for the said diseases.
